Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in The West Bengal Finance Act, 2017 (2)in section 18, in sub-section (1), in clause (c), for the words "maintenance of linking", the words "maintenance of infrastructure for linking" shall be deemed to have been substituted from the 1st day of April, 2012.
