Supreme Court - Daily Orders
Gurmukh Singh Bhullar vs Raminder Kaur on 25 October, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.4 Court 9 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).706/2020
(Arising out of impugned final judgment and order dated 04-10-2019
in FAO-M No.64/2015 passed by the High Court Of Punjab & Haryana At
Chandigarh)
GURMUKH SINGH BHULLAR Petitioner(s)
VERSUS
RAMINDER KAUR Respondent(s)
(FOR ADMISSION and IA No.5146/2020-EXEMPTION FROM FILING O.T.)
Date : 25-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Anilendra Pandey, AOR
Mr. Charan Pal Singh Bagri, Adv.
Mr. Rajeev Yadav, Adv.
Ms. Suchita Dixit, Adv.
Mr. Sandeep, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List immediately after Diwali Holidays so as to enable the petitioner to find out the possibility of amicable settlement between the parties.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.10.25 15:22:00 IST Reason: