Delhi High Court - Orders
M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 23 April, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11264/2021
M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN
AS M/S GAGAN SPONGE IRON PVT. LTD. THROUGH
ITS AUTHORIZED REPRESENTATIVE SH. AJAY
SEHGAL ..... Petitioner
Through: Mr. Anirudh Sharma, Mr. Hemant
Shah, Mr. Gurpreet Singh Parwanda,
Mr. Akshay Rana, Mr. Pallav
Srivastava, Advocates.
versus
DEPUTY DIRECTOR DIRECTORATE OF
ENFORCEMENT & ANR. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-
1 and 2.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 23.04.2024
CM APPL. 12347/2024
1. Arguments heard.
2. Order reserved.
3. The counsel for the petitioner and the Central Government Standing Counsel for the respondent shall be at liberty to file brief synopsis in support of the arguments along with case law, if any, within a week with exchange of copies.
W.P.(C) 11264/2021
4. List on 29.04.2024, the date already fixed.
DR. SUDHIR KUMAR JAIN, J APRIL 23, 2024/ng This is a digitally signed order.
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