Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(b) in Bihar Journalist Pension Scheme Rules, 2015 (b)The amount of Bihar Journalist Pension Scheme will be provided to the beneficiaries of this scheme through the bank accounts by the Director, Information & Public Relations Department.
