Section 38(2)(iii) in Brainware University Act, 2015
(iii)the constitution, powers and duties of the other authorities, bodies and committees of the University established under this Act. the qualifications and disqualifications for membership of such authorities, bodies and committees, term of office of the membership, appointment and removal of members thereof and other matters connected therewith, and removal of members of the Governing Board, the Academic Council and the Finance Committee;