Section 27(1)(c) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(c)any other matter which by this Act or the Statute is to be or may be provided for by the Ordinance.

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