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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(e) in The M.P. Civil Services (Leave) Rules, 1977

(e)persons in respect of whom special provisions have been made by or under the provision of the Constitution or any other law for the time being in force;