Delhi High Court - Orders
Kamlesh Rani vs B.S.F. Pvt. Fund & Anr on 21 January, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~231(R)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16016/2006
KAMLESH RANI ..... Petitioner
Through: None
versus
B.S.F. PVT. FUND & ANR. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 21.01.2022 [VIA VIDEO CONFERENCING] None has appeared for parties when the matter was called. List on 25.02.2022, in the category of "After Not ice Miscellaneous Matters".
Meanwhile Court notice shall issue to parties and counsels as well via e-mode.
YASHWANT VARMA, J.
JANUARY 21, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:24.01.2022 10:22:56