Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act] State of Punjab - Subsection Section 115(2)(b) in The Punjab Distillery Rules, 1932 (b)a person authorised by the Collector of any district in the Punjab or Delhi State to remove such spirit for industrial use ; and