Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 11 September, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 16 Jabalpur, Dated : 11-09-2019 List the case along with Cr.A. No.1869/2017.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
DPS
Digitally signed by
DHEERAJ PRATAP SINGH
Date: 2019.09.11
23:08:26 -07'00'