Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(b) in The Orissa Animal Contagious Diseases Rules, 1957

(b)The floors, sides and partitions and all other parts with which the droppings of the animal may have come in contact shall be thoroughly scraped and swept and all dung, fodder, litter, scrappings, sweepings and, other matter shall be effectively removed therefrom and from contact with animals and forthwith burnt or thoroughly mixed with quick lime.