Section 3(3)(c) in Manipur Delegation of Financial Powers Rules, 1995

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(3)(c) in Manipur Delegation of Financial Powers Rules, 1995

(c)any order of the Governor or the Government of Manipur delegating their powers with reference to the provisions of a legislative enactment or to rules approved or orders issued by the Governor or the Government of Manipur; or

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State of Manipur - Subsection

Section 3(3)(c) in Manipur Delegation of Financial Powers Rules, 1995