Section 9(a) in The Plastic Waste (Management and Handling) Rules, 2011
(a)any person manufacturing or proposing to manufacture plastic carry bags, multilayered plastic pouch or sachet] shall apply to the State Pollution Control Board (SPCB) or Pollution Control Committee (PCC) of the Union territory concerned for the grant of registration or for the renewal of registration for the manufacturing unit using Form 1 appended to these rules;
