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Himachal Pradesh High Court

Smt.Richa Verma vs . Sh. Viren Chaudhary on 3 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Smt.Richa Verma vs. Sh. Viren Chaudhary CMPMO No. 74 of 2023 03.03.2023 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioner.

r to CMPMO No. 74 of 2023 & CMP No.1404 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days. List thereafter.

CMP No. 1405 of 2023 Dismissed, as having been rendered infructuous.

( Sushil Kukreja ) Judge 3rd March, 2023 (reena) ::: Downloaded on - 03/03/2023 20:35:06 :::CIS