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State of Jharkhand - Section

Section 14 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

14. Quarters of establishment.

- The manufacturer shall provide suitable quarters to the satisfaction of the Excise Commissioner for the Excise Officerin- Charge and other establishment in proximity to the plant and shall keep the quarters and the appurtenances thereto in proper condition.