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[Cites 0, Cited by 0] [Section 101(5)] [Section 101] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 101(5)(e) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(e)furnish a certificate as per format given in Part C of Schedule XIX, after the issue has opened but before it closes for subscription.