(a)The Chancellor shall, as soon as may be after the first V ic Chancellor is appointed under section 43 constitute the Syndicate.(b)The Syndicate shall, in addition to the Vice-Chancellor, consist of the following members, namely:-Class I - Ex-officio Members.(1)The Secretary to Government in-charge of Education;(2)The Secretary to Government in-charge of Finance;(2.A) The Secretary to Government in-charge of Health and Family Welfare;(2.A.A:") The Secretary to Government in-charge of Tamil Development- culture; (Vide T.N.G.G. Part IV. Section I dated 18.11.1986)
