Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(1) in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 (1)The Government may, by notification, make rules for carrying out all or any of the purposes of this Act.
