Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56U(3)] [Section 56U] [Entire Act] State of Maharashtra - Subsection Section 56U(3)(b) in The Maharashtra Cooperative Societies Rules, 1961 (b)if more than one contesting candidates have indicated their preference for the same symbol, decide by lot and such allotment shall be final.