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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Uttarakhand - Subsection

Section 32(2)(a) in Uttarakhand Open University Act, 2005

(a)the admission of students, the courses of study and the fees thereof, the qualifications pertaining to degrees, diplomas, certificates and other courses, the conditions for the grant of fellowships, awards and the like,