Section 21 in The West Bengal Primary Education Act, 1973
21.
[* * * * * * * * * * * * *] [[Section 21 omitted by W.B. Act 19 of 1994, which was as under :-'21. Powers and duties of the Vice-President. - The Vice-President shall exercise such powers, perform such functions and discharge such duties as may be delegated to him by the President in writing with the approval of the Board.'.]]
