Calcutta High Court
Pawan Kumar More vs Madhu Patel & Ors on 22 April, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 5871 of 1988
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PAWAN KUMAR MORE
Versus
MADHU PATEL & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 22nd April, 2010.
The Court : None appears for the parties in this matter that has remained pending for a considerable period of time. The matter had appeared in the warning list on April 16, 2010 wherein it was indicated that the matter would appear in Court today and be taken up.
AP No.5871 of 1988 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) bp.
A.R(C.R)