Allahabad High Court
Noor Ahmad & Another vs State Of U.P. Thru' Registrar High Court ... on 18 December, 2014
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 68299 of 2014 Petitioner :- Noor Ahmad & Another Respondent :- State Of U.P. Thru' Registrar High Court Allahabad Counsel for Petitioner :- A.C. Mishra,Nawal Kishore Mishra Counsel for Respondent :- Manish Goyal Hon'ble Mahesh Chandra Tripathi,J.
The advocates are abstaining from judicial work.
Put up this matter on 12.01.2015, as fresh.
Order Date :- 18.12.2014 VKG