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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Haryana - Subsection

Section 55(2)(c) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)conferences, seminars, workshops, along with the various components or functionaries of the Juvenile Justice System and the State Government at various levels of the personnel organisation.