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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The National Security Guard Rules, 1987

(3)A superior officer effecting arrest under sub rule (2) shall, as soon as possible, and in any case within twenty four hours of such arrest send a report to the Commander of the group or unit of which the person arrested is a member and in case of the arrest of an officer of and above the rank Group Commander to his immediate superior officer