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State of Uttarakhand - Section

Section 13 in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

13. Promotion to the posts of Assistant Review Officer and Review Officers.

(1)Whenever it is required to make promotion to any of the posts of Assistant Review Officers and Review Officers the appointing authority shall ascertain the number of vacancies to be filled by promotion during the course of the year of recruitment. The appointing authority shall also prepare a list of the candidates who are eligible for promotion.
(2)The appointing authority shall make appointments from the select list in order of merit.
(3)The select list shall hold good for three years or until the next selection whichever is earlier.