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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(2)(zl) in The Assam Rifles Act, 2006

(zl)the other officer who shall direct that sentence shall be carried out by the confinement in a civil prison under sub-section (1) of section 143;