Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(i) in The Rajasthan Lands Summary Settlement Act, 1953 (i)No. 2459/Forest/1950, dated the 14th July, 1950 published in the Rajasthan Gazette Part 1 dated the 5th August, 1950 at page 307:
