Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(b) in The Air Force Rules, 1969 (b)deliver a lecture or wireless address on a service subject or containing any information or views on any service subject without the previous sanction of the [Central Government] [Substituted by S.R.O. 24(E), dated 16.8.1974. ]
