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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Telangana - Subsection

Section 191(1) in Telangana Panchayat Raj Act, 2018

(1)The Government may, at any time create such posts of officers and other employees of a Zilla Praja Parishad as they may consider necessary for carrying out the purposes of this Act.