Delhi High Court - Orders
Synapse Communications Pvt Ltd vs Mr Shamit Khemka on 18 May, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~22 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 289/2025 & I.A. 13750/2026
SYNAPSE COMMUNICATIONS PVT LTD .....Petitioner
Through: Mr. Anirudh Bhatia, Advocate.
versus
MR SHAMIT KHEMKA .....Respondent
Through: Mr. Vinay P. Tripathi, Mr. Kapil
Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
Prateek Chakrabarti, Advocates.
23
+ C.O. (COMM.IPD-TM) 290/2025 & I.A. 13734/2026
SYNAPSE COMMUNICATIONS PVT LTD .....Petitioner
Through: Mr. Anirudh Bhatia, Advocate.
versus
MR SHAMIT KHEMKA .....Respondent
Through: Mr. Vinay P. Tripathi, Mr. Kapil
Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
Prateek Chakrabarti, Advocates.
24
+ C.O. (COMM.IPD-TM) 291/2025 & I.A.13749/2026
SYNAPSE COMMUNICATIONS PVT LTD .....Petitioner
Through: Mr. Anirudh Bhatia, Advocate.
versus
SHAMIT KHEMKA .....Respondent
Through: Mr. Vinay P. Tripathi, Mr. Kapil
Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
Prateek Chakrabarti, Advocates.
C.O. (COMM.IPD-TM) 289/2025 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/05/2026 at 21:08:59
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 18.05.2026 At request of learned counsels for the parties, list on 25.09.2026.
JYOTI SINGH, J MAY 18, 2026/AK C.O. (COMM.IPD-TM) 289/2025 and connected matters Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/05/2026 at 21:08:59