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Delhi High Court - Orders

Synapse Communications Pvt Ltd vs Mr Shamit Khemka on 18 May, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~22 to 24
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         C.O. (COMM.IPD-TM) 289/2025 & I.A. 13750/2026
                                    SYNAPSE COMMUNICATIONS PVT LTD                                                          .....Petitioner
                                                                  Through:            Mr. Anirudh Bhatia, Advocate.

                                                                  versus

                                    MR SHAMIT KHEMKA                             .....Respondent
                                                 Through: Mr. Vinay P. Tripathi, Mr. Kapil
                                                 Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
                                                 Prateek Chakrabarti, Advocates.
                          23
                          +         C.O. (COMM.IPD-TM) 290/2025 & I.A. 13734/2026
                                    SYNAPSE COMMUNICATIONS PVT LTD                                                         .....Petitioner
                                                                  Through:            Mr. Anirudh Bhatia, Advocate.

                                                                  versus

                                    MR SHAMIT KHEMKA                             .....Respondent
                                                 Through: Mr. Vinay P. Tripathi, Mr. Kapil
                                                 Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
                                                 Prateek Chakrabarti, Advocates.
                          24
                          +         C.O. (COMM.IPD-TM) 291/2025 & I.A.13749/2026
                                    SYNAPSE COMMUNICATIONS PVT LTD                                                         .....Petitioner
                                                                  Through:            Mr. Anirudh Bhatia, Advocate.

                                                                  versus

                                    SHAMIT KHEMKA                               .....Respondent
                                                Through: Mr. Vinay P. Tripathi, Mr. Kapil
                                                Kumar Sharma, Mr. Sanjeev Kaloty and Mr.
                                                Prateek Chakrabarti, Advocates.




                          C.O. (COMM.IPD-TM) 289/2025 and connected matters                                                     Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/05/2026 at 21:08:59
                                     CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 18.05.2026 At request of learned counsels for the parties, list on 25.09.2026.

JYOTI SINGH, J MAY 18, 2026/AK C.O. (COMM.IPD-TM) 289/2025 and connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/05/2026 at 21:08:59