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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(ii) in General Specification and Conditions of Contract

(ii)Dagbelling. - A small trench of a triangular section 9" in with on top and 6" deep will be dug to demarcate the inner and outer toes of the bund and also the excavation or bank lines of the canal after the jungle has been cleared from the base of the dam.