Allahabad High Court
Smt. Kamlesh Bhardwaj & Another vs State Of U.P. & Others on 18 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 50441 of 2009 Petitioner :- Smt. Kamlesh Bhardwaj & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Ayub Khan Respondent Counsel :- C.S.C.,Ramendra P. Singh Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J ayashree Tiwari,J. Connect with Civil Misc. Writ Petition No. 46821 of 2009. List on the date fixed in the leading writ petition. Order Date :- 18.1.2010 AKT