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Allahabad High Court

Smt. Kamlesh Bhardwaj & Another vs State Of U.P. & Others on 18 January, 2010

Author: Devendra Pratap Singh

Bench: Devendra Pratap Singh

Court No. - 35
Case :- WRIT - C No. - 50441 of 2009

Petitioner :- Smt. Kamlesh Bhardwaj & Another
Respondent :- State Of U.P. & Others

Petitioner Counsel :- Ayub Khan

Respondent Counsel :- C.S.C.,Ramendra P. Singh

Hon'ble Devendra Pratap Singh,J.

Hon'ble Mrs. J ayashree Tiwari,J. Connect with Civil Misc. Writ Petition No. 46821 of 2009. List on the date fixed in the leading writ petition. Order Date :- 18.1.2010 AKT