Madras High Court
S.Raja vs The Sub-Registrar – Avadi on 7 November, 2025
Author: Krishnan Ramasamy
Bench: Krishnan Ramasamy
W.P.No. 41931 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 07.11.2025
CORAM
THE HON'BLE Mr. JUSTICE KRISHNAN RAMASAMY
W.P.No. 41931 of 2025
S.Raja ... Petitioner
Vs.
1.The Sub-Registrar – Avadi,
Office of the Sub-Registrar, Avadi,
Indira Nagar, Ayyankulam,
Paruthipattu, Avadi, Chennai – 600071.
2.The District Registrar – Thiruvallur,
District Registrar Office-Thiruvallur,
Veera Raghava Nagar, Thiruvallur – 631203.
3.The Inspector General of Registration,
Office of the Inspector General of Registration,
No.100, Santhome High Road, Chennai -600028.
4.The Commissioner of Police – Avadi,
Office of the Commissioner of Police – Avadi,
Bakthavachalapuram, Avadi,
Chennai – 600054.
5.Ravi ... Respondents
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W.P.No. 41931 of 2025
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the respondents 2 and 3
to cancel the Lease Deeds (Doc Nos.8238/2011 & 8329/2011) and
Modification Deeds (Doc Nos.8131/2013 & 8132/2013), registered at
SRO Avadi, as illegal and void and directing the respondent No.1 (Sub-
Registrar, Avadi) not to register any further document relating to the
subject property without the consent of all co-owners.
For Petitioner : Mr.P.Sathyamurthy
For Respondent : Mr.Abishek Murthy
Government Advocate for R1 to R3
Mr.L.Baskaran
Government Advocate (Crl. Side)
ORDER
Today, when the matter is taken up for hearing, the learned counsel appearing for the petitioner seeks permission to withdraw this petition with liberty to file a fresh petition with proper prayer. He has also made an endorsement to that effect.
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2. In view of the submission and endorsement made by the learned counsel appearing for the petitioner, this Writ Petition is dismissed as withdrawn granting liberty to the petitioner to file a fresh petition with proper prayer. No costs.
07.11.2025 Speaking/Non-speaking order Index : Yes / No Neutral Citation : Yes / No kkn To
1.The Sub-Registrar – Avadi, Office of the Sub-Registrar, Avadi, Indira Nagar, Ayyankulam, Paruthipattu, Avadi, Chennai – 600071.
2.The District Registrar – Thiruvallur, District Registrar Office-Thiruvallur, Veera Raghava Nagar, Thiruvallur – 631203.
3.The Inspector General of Registration, Office of the Inspector General of Registration, No.100, Santhome High Road, Chennai -600028.
4.The Commissioner of Police – Avadi, Office of the Commissioner of Police – Avadi, Bakthavachalapuram, Avadi, Chennai – 600054.
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