Section 101 in The Orissa Registration Rules, 1988
101. Forms or indexes I, II, III and IV.
(1)-The indexes Nos. I, II, III and IV provided in Section-55 shall respectively be prepared in Form Nos. 7, 8, 9 and 10 in Appendix-I.(2)The pages of each Index shall be numbered serially as soon as it is completed.
