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[Cites 0, Cited by 0] [Section 115(5)] [Section 115] [Entire Act]

NCT Delhi - Subsection

Section 115(5)(b) in The Delhi School Education Rules, 1973

(b)Where an employee is suspended or is deemed to have been suspended and any other disciplinary proceeding is commenced against him during the continuance of that suspension, the managing committee may for reasons lo be recorded by it in writing, direct that the employee shall continue to be under suspension until the termination of all or any such proceeding.