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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(c) in Tamil Nadu Cyclone Prone Area Special Building Rules, 1982

(c)They shall apply to new construction, reconstruction, addition and alteration to an existing building. In the case of additions to an existing building, the rule shall apply to the entire building in so far as such additions affect the existing structure.