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[Cites 0, Cited by 0] [Section 208C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 208C(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(4)Where the Assistant Collector is satisfied that the applicant or the member of his family, as the case may be, is entitled to obtain remission in land revenue, issue a remission certificate in Z.A. Form 89.