Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(5) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (5)The other powers and duties of the committee and the procedure at its meetings shall be such as may be prescribed by the statutes.
