Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Wealth-Tax Rules, 1957 4. Notice of demand. -Every notice of demand under Section 30 shall be in Form C :Provided that a notice of demand relating to payment of wealth-tax provisionally assessed under Section 15C shall be in Form D.
