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State of Gujarat - Section

Section 42 in Gujarat University (Amendment) Act, 1972

42. Amendment of section 41 of Bom. 50 of 1949.- In section 41 of the principal Act-

(1)for the words "within the Ahmedabad area" wherever they occur, the words "within the University area" shall be substituted;
(2)in sub-section (2), after the figures "63" the words, figures and letter "or approved under section 35A" shall be inserted;
(3)in sub-section (4), for the words, "constituent, recognized institutions" the words "constituent, recognized or approved institutions" shall be substituted;
(4)in sub-section (5), for the words "the Board of University Teaching" the words "the Board of University Teaching and Research" shall be substituted.