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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(11)(f) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(f)As far as practicable, the time taken for passing an adoption order, shall not exceed two months from the date of filling of application.