Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(3) in Tripura Contract Labour (Regulation and Abolition) Rules 1978

(3)Every such application shall be either personally delivered to the Licensing Officer or sent to him by registered post.