Section 129(6) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(6)The aforesaid clerk will be the whole time servant of the Gram Sabha in the district. Besides assisting District Government Counsel (Revenue) and (Civil) and, other Panel lawyers alongwith Chairman of Bhumi Prabandhak Samiti shall keep close contact with Revenue Assistants and case clerk for performing the work pertaining to cases of Gram Sabhas.
