Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in Bihar State Electricity Board, Patna Tariff, 2006-2007 3. Irrigation and Agricultural Pumpsets-For Bonafide Agricultural Operations (a)IAS-I: Private Tube wells-IAS-I(i)Unmetered-Rural feeder-Urban feeder(ii)MeteredAll units - Rural feederAll units - Urban feeder(b)IAS-II: State Tube Wells/State Lift Irrigation Pumps/State Irrigation PumpsConnected Load : Upto 100 HP(i)Unmetered-Rural feeder-Urban feeder(ii)MeteredAll units-Rural feeder-Urban feeder
