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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 88(3) in Arunachal Pradesh Panchayat Raj Act, 1997

(3)Not less than one third of the total number of offices of Chairperson in the State shall be reserved for women:Provided that the number of offices reserved under this Section shall be allotted by rotation to different Zilla Parishads within the State in such manner as may be prescribed.