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[Cites 0, Cited by 0] [Section 44E(1)] [Section 44E] [Entire Act]

Union of India - Subsection

Section 44E(1)(c) in Income Tax Rules, 1962

(c)in Form No.34DA in respect of a resident applicant referred to in sub-clause (iia) of clause (a) of section 245N falling within any such class or category of person as notified by the Central Government in exercise of the powers conferred by item (III) of sub-clause (A) of clause (b) of that section;