Delhi High Court - Orders
Shyam Kumar Shrivastava vs Fiitjee Ltd. & Anr on 8 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 909/2018
SHYAM KUMAR SHRIVASTAVA ..... Petitioner
Through: Mr.Kushagra Bansal, Advocate
versus
FIITJEE LTD. & ANR. ..... Respondents
Through: Ms.Sima Gulati and Ms. Revati
Gulati, Advocates
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 08.01.2019 At the request of learned counsel for the respondent, list on 09th January, 2019.
The Legal Head and the officer of the respondent who received the notice dated 04th September, 2018 shall remain present in Court at the time of hearing.
J.R. MIDHA, J.
JANUARY 08, 2019 ds