Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Telangana - Subsection Section 98(1) in Telangana Panchayat Raj Act, 2018 (1)The Gram Panchayat may provide places for use as public markets and, with the sanction of the District Collector, close any such market or part thereof.
