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[Cites 0, Cited by 0] [Section 24(1a)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1a)(g) in The Anna University of Technology, Tiruchirappalli Act, 2006

(g)Three persons from Professional Engineering Societies or institutions or bodies or associations, nominated by the Chancellor on the recommendations of the Government;